Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Haryana - Subsection Section 48(iii) in The Punjab State Aid to Industries Rules, 1936 (iii)makes any change as is mentioned in rule 47 above, without prior written permission of the Director of Industries;
