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Union of India - Section

Section 12 in The Jawaharlal Institute Of Post-Graduate Medical Education And Research, Puducherry Act, 2008

12. Objects of Institute.

- The objects of the Institute shall be-
(a)to develop patterns of teaching in undergraduate and postgraduate medical education in all its branches so as to demonstrate a high standard of medical education;
(b)to bring together, as far as may be, in one place educational facilities of the highest order for the training of personnel in all important branches of health activity; and
(c)to attain self-sufficiency in postgraduate medical education to meet the country's needs for specialists and medical teachers.