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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 13 January, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 THE HIGH COURT OF MADHYA PRADESH, INDORE BENCH COMP No.3-2010 COMP No.4/2010 COMP No.9/2011 Indore, Dated: 13.01.2022 None for the petitioner.

Shri H.Y. Mehta, learned counsel for the Official Liquidator.

List the matter after four weeks for consideration of I.A.No.2880/2019 filed in COMP No.9/2011.

(SUBODH ABHYANKAR ) JUDGE moni Digitally signed by MONI RAJU Date: 2022.01.13 16:09:19 +05'30'