Madhya Pradesh High Court
Samvart Singh vs The State Of Madhya Pradesh on 8 March, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-8806-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 08-03-2018 Parties through their counsel. Case diary is available. Learned counsel for the State is directed to verify the documents produced by the applicant in support of his application.
sh List the matter in the next week.
e ad (RAJEEV KUMAR DUBEY) Pr JUDGE a hy Digitally signed by RANJEET AHIRWAL Date: 2018.03.08 17:06:16 +05'30' ad (ra) M of rt ou C h ig H