Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(1)(i) in The Estates Partition Act, 1897

(i)specify the amount of land-revenue for which any separate estate which it may direct to be formed under the provisions of this Section shall be liable, or