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State of West Bengal - Section

Section 113 in The West Bengal Panchayat Act, 1973

113. Power of Panchayat Samiti to divert, discontinue or close road.

- A Panchayat Samiti may divert, discontinue or close temporarily any road, which is under its control and management or is vested in it, and may, with the approval of the State Government, close any such road permanently.