Section 5 in The Jharkhand Area Autonomous Council Act, 1994
5. Qualifications for the membership.
- A person shall not be qualified to be choosen to fill up a seat in the Council unless-(a)he is a citizen of India;(b)he is atleast 25 years of age;(c)his name is in the voters list of the area; and(d)in case of a seat reserved for the Scheduled Castes or the Scheduled Tribes, he is a member of the Scheduled Castes or the Scheduled Tribes, as the case may be.
