Section 1(3) in Waste Lands (Requisitioning and Utilisation) Act, 1952
(3)It shall come into force on such [date] [This Act came into force on the 1st June, 1952, vide Notification No. B776L,. Ref. dated the 24th May, 1952, published in the Calcutta Gazette, dated the 24th May 1952, Part I, page 1634.] as the State Government may, by notification in the Official Gazette, appoint.
