Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 63 in Assam Opium Rules

63. Accounts to be maintained by licensee to assist in stock taking.

- Regular and accurate accounts shall be maintained by every licensee and permit-holder, and, if a form has been prescribed by the Commissioner, shall be kept in such form, Such accounts shall be totalled and balanced as soon as the transactions for each day have been closed. The licensee or permit-holder shall when required by an Excise Officer of or above the rank of Sub-Inspector, assist him by a sufficient number of servants in taking account of his stock.