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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)An entry of such decision in the book of the proceedings of the Governing Body shall be conclusive evidence of the fact that such decisions were taken by the Governing Body.