Section 11(2) in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978
(2)From a place outside the State to a place within the State only that much journey as is between starting station outside the State and the [first railway station within the State.] [Substituted by Notification No. 3155-F-4-81-XXI-A (P.A.), dated 5-2-1981.]
