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[Cites 0, Cited by 0] [Section 429(1)] [Section 429] [Entire Act]

State of Telangana - Subsection

Section 429(1)(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)a block plan of such building which shall be drawn to the scale of the largest revenue survey map at the time being in existence for the locality in which the building is, or is to be situated and shall show the position and appurtenances of the properties, if any, immediately adjoining, the width and level of the street, if any, in front and of the street, if any, at the rear of such building, the levels of the foundations and of the lowest floor of such building and of any yard or ground belonging thereto and the means of access to such building;