Delhi High Court - Orders
Fiitjee Limited & Ors vs Directorate Of Enforcement & Ors on 25 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14196/2025 and CM APPLs.58332/2025, 61270/2025
FIITJEE LIMITED & ORS. .....Petitioners
Through: Mr. Akhil Sibal, Sr. Advocate along
with Mr. Shiv Sapra, Mr. Aviral
Tripathi, Ms. Sarah Haque and Mr.
Aditya Patodia, Advocates.
versus
DIRECTORATE OF ENFORCEMENT & ORS. .....Respondents
Through: Mr. Anupam S. Sharrma, Special
Counsel (ED) along with Ms.
Harpreet Kalsi, Mr. Vashisht Rao,
Mr. Ripudaman Sharma, Mr. Vishesh
Jain, Ms. Riya Sachdeva, Mr. Anant
Prakash Mishra and Mr. Zyamantak
Modgill, Advocates for ED.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 25.09.2025
1. A reply is stated to have been filed on behalf of the respondents. Let the same be brought on record. The petitioner is at liberty to file a rejoinder thereto, before the next date of hearing.
2. List on 09.10.2025, in the category of "Admission Matters".
SACHIN DATTA, J SEPTEMBER 25, 2025/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 23:07:52