Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 13 in THE COASTAL AQUACULTURE AUTHORITY (AMENDMENT) ACT, 2023 13. Insertion of new section 22A. After section 22 of the principal Act, the following section shall be inserted, namely:—
