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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(1) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(1)The objectives of the Special Home are:
(a)to provide and facilitate academic education and vocational training to the child;
(b)to inculcate self discipline and emotional stability in the child;
(c)to help in the all round development of the child:
(d)to ensure that the child becomes self reliant on his or her discharge from the Special Home.
(e)to provide for the child continuing the education, vocational training etc., after leaving the Observation Home by networking with other Agencies, Fit Institutions, Fit Persons, the community etc;