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[Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act]

Union of India - Subsection

Section 107(3)(b) in The Indo-Tibetan Border Police Force Rules, 1994

(b)Where it disapproves the decision of the Court to reject the plea or to over rule the objection it shall withhold confirmation of the finding on the charge to which the plea or objection relates.