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[Cites 0, Cited by 0] [Section 218] [Entire Act]

State of Goa - Subsection

Section 218(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)in addition to the provisions of this Chapter, all measures and precautions required to be observed for use, handling, storing or transportation of explosives under the rule framed under the Explosives Act, 1884 (4 of 1884) are observed.