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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

(1)Any vacancy in the Committee shall be filled in the same manner as provided in sub-section (1) of Section 6.