Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of Tamilnadu - Section Section 178 in The Tamil Nadu Co-Operative Societies Act, 1983 178. Writing off non-recoverable assets. - The general body of any registered society may, with the approval of the Registrar, write off such of its assets as are bad and cannot be recovered.
