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Madhya Pradesh High Court

Senior Manager,Uco Bank vs M/S Zoom Developers (Pvt) Ltd. on 19 February, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD.) COMP/00003/2010, COMP/00004/2010 Dated : 19-02-2024 Shri H.Y. Mehta, appearing on behalf of Official Liquidator.

Shri Kartik Raghuwanshi-Advocate.

Shri Raghuwanshi, learned counsel seeks permission to file reply of OLR No.02/2023.

Permission is granted. Shri Mehta, learned counsel prays time to examine the same. List after three weeks.

(VIVEK RUSIA) JUDGE Praveen Signature Not Verified Signed by: PRAVEEN Signing time: 19-02- 2024 18:11:10