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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in The Assam Engineering (Irrigation Department) Service Rules, 1978

(3)The cadres of Additional Chief Engineers, Superintending Engineers, Executive Engineers and Assistant Engineers may have distinct Branches namely, Civil, Mechanical and Electrical and each Branch may be deemed to be a separate cadre.