Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 511A] [Entire Act] Union of India - Subsection Section 511A(a) in The Companies Act, 1956 (a)the [Tribunal][shall be omitted; [ Substituted by Act 53 of 2000, Section 202, for " five hundred rupees" (w.e.f. 13.12.2000).]
