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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(3)The conditions of appointment and service of the officers and servants and their scales of pay shall-
(a)as regards the Managing Director, be such as may be prescribed; and
(b)as regards the other officers and servants, be such as may be determined by regulations made under this Act.