Section 46(2)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 46(2)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(e)in making appointments under clauses (a) and (b) due regard will be made for the length of service and experience of the officers and servants; and

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State of Uttar Pradesh - Subsection

Section 46(2)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961