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[Cites 0, Cited by 67] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Copyright Act, 1957

(1)Subject to the provisions of this section and the other provisions of this Act, copyright shall subsist throughout India in the following classes of works, that is to say,—
(a)original literary, dramatic, musical and artistic works;
(b)cinematograph films; and
(c)sound recording.