Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(2) in Kerala Forest (Vesting and Management of Ecologically Fragile Lands) Act, 2003 (2)It shall be deemed to have come into force on the 2nd day of June 2000.
