Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(1) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (1)Every licensee shall cause the accounts of the Licensed Business to be made based on the Financial Year.
