Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(1)(a) in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

(a)under any of the provisions of the Defence of India Rules in respect of any of the matters specified in sections 3,4 and 7 which having been notified in the Official Gazette was in force immediately before the commencement of this Act; or