Delhi High Court - Orders
Pnb Housing Finance Ltd vs Govindji Umar on 29 November, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-133 to 164
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 530/2010 & CM APPL. 21559/2010
PNB HOUSING FINANCE LTD .....Appellant
versus
GOVINDJI UMAR .....Respondent
With
+ RFA 531/2010
+ RFA 532/2010
+ RFA 533/2010
+ RFA 534/2010
+ RFA 535/2010
+ RFA 536/2010
+ RFA 537/2010
+ RFA 538/2010
+ RFA 539/2010
+ RFA 540/2010
+ RFA 541/2010
+ RFA 542/2010 & CM APPL. 21550/2010
+ RFA 543/2010
+ RFA 544/2010
+ RFA 545/2010
+ RFA 546/2010
+ RFA 547/2010
+ RFA 548/2010
+ RFA 549/2010
+ RFA 550/2010
+ RFA 551/2010
+ RFA 552/2010
+ RFA 553/2010
+ RFA 555/2010
+ RFA 556/2010
+ RFA 557/2010
+ RFA 558/2010
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/12/2024 at 22:51:38
+ RFA 559/2010
+ RFA 560/2010
+ RFA 566/2010
+ RFA 567/2010
APPEARANCES
For appellants:- None.
For respondents:- None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.11.2024
1. None appears on behalf of the parties.
2. List on 05.12.2024 in 'Regular List'.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 29, 2024/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2024 at 22:51:38