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Delhi High Court - Orders

Pnb Housing Finance Ltd vs Govindji Umar on 29 November, 2024

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~R-133 to 164
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           RFA 530/2010 & CM APPL. 21559/2010
                                                PNB HOUSING FINANCE LTD                                                      .....Appellant
                                                                                      versus

                                                GOVINDJI UMAR                                                              .....Respondent

                                                                                      With
                                    +           RFA 531/2010
                                    +           RFA 532/2010
                                    +           RFA 533/2010
                                    +           RFA 534/2010
                                    +           RFA 535/2010
                                    +           RFA 536/2010
                                    +           RFA 537/2010
                                    +           RFA 538/2010
                                    +           RFA 539/2010
                                    +           RFA 540/2010
                                    +           RFA 541/2010
                                    +           RFA 542/2010 & CM APPL. 21550/2010
                                    +           RFA 543/2010
                                    +           RFA 544/2010
                                    +           RFA 545/2010
                                    +           RFA 546/2010
                                    +           RFA 547/2010
                                    +           RFA 548/2010
                                    +           RFA 549/2010
                                    +           RFA 550/2010
                                    +           RFA 551/2010
                                    +           RFA 552/2010
                                    +           RFA 553/2010
                                    +           RFA 555/2010
                                    +           RFA 556/2010
                                    +           RFA 557/2010
                                    +           RFA 558/2010




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/12/2024 at 22:51:38
                                     +           RFA 559/2010
                                    +           RFA 560/2010
                                    +           RFA 566/2010
                                    +           RFA 567/2010

                                    APPEARANCES

                                    For appellants:-                     None.


                                    For respondents:- None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER

% 29.11.2024

1. None appears on behalf of the parties.

2. List on 05.12.2024 in 'Regular List'.

PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 29, 2024/MJ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/12/2024 at 22:51:38