Section 74(1)(m) in The M.P. Vanijyik Kar Adhiniyam, 1994

[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1)(m) in The M.P. Vanijyik Kar Adhiniyam, 1994

(m)fails to maintain a register in accordance with the provisions of clause (ii) of sub-section (1) of Section 58 or refuses or fails to produce the same when required so to do under the said clause; or

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State of Madhya Pradesh - Subsection

Section 74(1)(m) in The M.P. Vanijyik Kar Adhiniyam, 1994