Telangana High Court
Telangana Technical Institutions ... vs The State Of Telangana on 27 February, 2020
Author: P.Naveen Rao
Bench: P.Naveen Rao
HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION No.3910 OF 2020
DATE : 27.02.2020
Between :
Telangana Technical Institutions Employees
Association (TTIEA), rep.by its President,
Mr. V.Balakrishna Reddy, Flat No.204,
Intech Residency, Opp. Santh Nirankari
Satsang Bhavan, Khairatabad,
Hyderabad and another.
..... Petitioners
And
The State of Telangana, rep.by its
Prl.Secretary, Department of Technical
Education, Secretariat, Hyderabad and
others.
.....Respondents
The Court made the following:
HONOURABLE SRI JUSTICE P.NAVEEN RAO
WRIT PETITION No.3910 OF 2020
ORDER :
After making some submissions, learned counsel for petitioners seeks leave of the Court to withdraw the Writ Petition.
2. Recording the same, Writ Petition is dismissed as withdrawn.
Pending miscellaneous petitions shall stand dismissed.
__________________________ JUSTICE P.NAVEEN RAO Date: 27.02.2020 Kkm HONOURABLE SRI JUSTICE P.NAVEEN RAO WRIT PETITION No.3910 OF 2020 DATE : 27.02.2020 kkm