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State of Tamilnadu - Section

Section 1 in The Tiruppur City Municipal Corporation Act, 2008

1. Short title, extent and commencement.

(1)This Act may be called the Tiruppur City Municipal Corporation Act, 2008.
(2)It extends to the city of Tiruppur.
(3)It shall be deemed to have come into force on the 1st day of January 2008.