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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(1) in Maharana Partap Horticultural University, Karnal Act, 2015

(1)The Director of Extension Education shall be responsible for,-
(a)the Horticulture and allied sciences which are primarily educational in nature;
(b)imparting training to the Extension Officers;
(c)such other duties, as may be prescribed.