Supreme Court - Daily Orders
M/S.Kanha International, Surat vs Uoi on 17 February, 2014
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ITEM NO.25 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).2630/2014
(From the judgement and order dated 26/07/2013 in SCA No.10329/2013
of The HIGH COURT OF GUJARAT AT AHMEDABAD)
M/S.KANHA INTERNATIONAL, SURAT Petitioner(s)
VERSUS
UOI AND ANR Respondent(s)
(With prayer for interim relief and office report)
Date: 17/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. Chirag M.Shroff, Adv.
Ms. Priyanka Rai, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(G. SUDHAKARA RAO) (SHARDA KAPOOR)
COURT MASTER COURT MASTER