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Supreme Court - Daily Orders

M/S.Kanha International, Surat vs Uoi on 17 February, 2014

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ITEM NO.25                  COURT NO.5              SECTION III


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).2630/2014
(From the judgement and order dated 26/07/2013 in SCA No.10329/2013
 of The HIGH COURT OF GUJARAT AT AHMEDABAD)


M/S.KANHA INTERNATIONAL, SURAT                        Petitioner(s)

                   VERSUS

UOI AND ANR                                        Respondent(s)
(With prayer for interim relief and office report)


Date: 17/02/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA


For Petitioner(s)       Mr. Chirag M.Shroff, Adv.
                           Ms. Priyanka Rai, Adv.

For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

The special leave petition is dismissed.



           (G. SUDHAKARA RAO)            (SHARDA KAPOOR)
              COURT MASTER                      COURT MASTER