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Calcutta High Court

Mangal Builders And Enterprise Ltd. & ... vs Williamson Magor & Company Ltd. & Anr on 31 July, 2014

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                        ORDER SHEET

                                     GA NO.2055 OF 2014
                                            WITH
                                     CS NO.198 OF 2013

                             IN THE HIGH COURT AT CALCUTTA

                              Ordinary Original Civil Jurisdiction

                                        ORIGINAL SIDE



                     MANGAL BUILDERS AND ENTERPRISE LTD. & ANR.
                                      Versus
                      WILLIAMSON MAGOR & COMPANY LTD. & ANR.
                                       .........

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 31st July, 2014.
Mr. A. Dutta...appears.
Mr. S. Singhvi...appears.
The Court : By consent of the parties, this application is allowed by passing an order in terms of prayers [a] and [b] of the Master's Summons.
Certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(I. P. MUKERJI, J.) Pkd.
A.R.[C.R.]