Calcutta High Court
Mangal Builders And Enterprise Ltd. & ... vs Williamson Magor & Company Ltd. & Anr on 31 July, 2014
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
GA NO.2055 OF 2014
WITH
CS NO.198 OF 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MANGAL BUILDERS AND ENTERPRISE LTD. & ANR.
Versus
WILLIAMSON MAGOR & COMPANY LTD. & ANR.
.........
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 31st July, 2014.
Mr. A. Dutta...appears.
Mr. S. Singhvi...appears.
The Court : By consent of the parties, this application is allowed by passing an order in terms of prayers [a] and [b] of the Master's Summons.
Certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(I. P. MUKERJI, J.) Pkd.
A.R.[C.R.]