Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 24 in Tamil Nadu Chit Funds Act, 1961

24. Prized subscriber to pay the subscription regularly.

- Every prized subscriber shall pay his subscriptions regularly at the time and place and on date mentioned in the chit agreement and on his failure to do so, he shall be liable to make a consolidated payment of all the future subscriptions at once.