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[Cites 0, Cited by 0] [Section 805] [Entire Act]

Bengal Presidency - Subsection

Section 805(h) in Police Regulations, Bengal , 1943

(h)The names of officers who pass these examinations and tests, together with the language in which they have passed, shall be sent by the Deputy Inspector-General or the Principal, Police Training College, to the Assistant Inspector-General for publication in the Police Gazette. An entry shall also be made in the officer's service book.