Supreme Court - Daily Orders
Cit Ahmedabad vs M/S Alps Chemcials Pvt. Ltd on 31 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
ITEM NO.20 & 59 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)...... of 2014
CC No. 16816/2014
(Arising out of impugned final judgment and order dated
26/03/2014 in TA No. 677/2007 passed by the High Court Of
Gujarat At Ahmedabad)
CIT AHMEDABAD Petitioner(s)
VERSUS
M/S ALPS CHEMCIALS PVT. LTD Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
SLP(C) NO.....CC No. 17631 of 2014
(With appln. for c/delay in filing SLP and office report)
Date :31/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Ms. Madhurima Tatua, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with C.A. No. 8529 of 2014. Signature Not Verified Digitally signed by [ Charanjeet Kaur ] [ Vinod Kulvi ] Charanjeet Kaur Date: 2014.11.01 14:01:30 IST Court Master Asstt. Registrar Reason: