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Supreme Court - Daily Orders

Cit Ahmedabad vs M/S Alps Chemcials Pvt. Ltd on 31 October, 2014

Bench: Chief Justice, Madan B. Lokur, A.K. Sikri

                ITEM NO.20 & 59                  COURT NO.1               SECTION IIIA

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                Petition for Special Leave to Appeal (C)...... of 2014
                                              CC No. 16816/2014

                (Arising out of impugned final judgment and order dated
                26/03/2014 in TA No. 677/2007 passed by the High Court Of
                Gujarat At Ahmedabad)

                CIT AHMEDABAD                                             Petitioner(s)

                                                        VERSUS

                M/S ALPS CHEMCIALS PVT. LTD                       Respondent(s)
                (With appln. (s) for c/delay in filing SLP and office report)
                                                WITH

                SLP(C) NO.....CC No. 17631 of 2014
                (With appln. for c/delay in filing SLP and office report)

                Date :31/10/2014 This petition was called on for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE MADAN B. LOKUR
                              HON'BLE MR. JUSTICE A.K. SIKRI

                For Petitioner(s)        Ms. Madhurima Tatua, Adv.
                                         Mrs. Anil Katiyar,Adv.

                For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Notice.

Tag with C.A. No. 8529 of 2014. Signature Not Verified Digitally signed by [ Charanjeet Kaur ] [ Vinod Kulvi ] Charanjeet Kaur Date: 2014.11.01 14:01:30 IST Court Master Asstt. Registrar Reason: