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[Cites 0, Cited by 0] [Section 57D(1)] [Section 57D] [Entire Act]

State of Gujarat - Subsection

Section 57D(1)(a) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(a)where the landlord fails to make an application as required by Section 57B, the land so held by him, and