Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 255(7)] [Section 255] [Entire Act]

NCT Delhi - Subsection

Section 255(7)(d) in The New Delhi Municipal Council Act, 1994

(d)requisitioning any public record or copies thereof from any court or office;