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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The Orissa Legislative Assembly Members' Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986

(2)Such insurance shall be effected within one month from the date of purchase of the jeep, motor cycle, scooter or a like vehicle.