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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(d) in The Maharashtra Water Conservation Corporation Act, 2000

(d)"Irrigation Project" means Minor Irrigation Project or Scheme having irrigable command area up to [600] [Substituted '250' by Maharashtra Act No. 52 of 2018, dated 10.8.2018.] hectares and shall include command area development and other allied activities;