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[Cites 0, Cited by 0] [Section 30B(8)] [Section 30B] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30B(8)(B) in The Himachal Pradesh Town and Country Planning Act, 1977

(B)The regularization fee as specified under clause (A) of this sub-section shall be increased by 100% for Commercial, Hotel, Tourism, Industrial or other Uses :