Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Ernakulam

Anil Kumar Bs vs Dr.V.K Ajit Kumar, Director,Sctimst, ... on 23 February, 2022

                                          1

                         Central Administrative Tribunal
                               Ernakulam Bench

                           CP(C)/180/00008/2022
                             in OA 180/40/2021
                     Wednesday, the 23rd day of February, 2022

CORAM
Hon'ble Mr. P.Madhavan, Judicial Member
Hon'ble Mr.K.V.Eapen, Administrative Member

Anil Kumar B. S., aged 56 years, son of R. Bhaskaran Nair,
Security and Safety Officer - C, Sree Chitra Tirunal Institute for
Medical Sciences and Technology, Thiruvananthapuram - 695 011.,
Residing at Edassery Nagar, House No. 10, Opposite Kumarapuram UPS,
Medical College PO, Thiruvananthapuram - 695 011.                  Petitioner

(By Advocate: Mr. Ashok B. Shenoy)

                               Versus

Dr. V. K. Ajit Kumar, Age and Father's Name : Not Know to Petitioner
Director, Sree Chitra Tirunal Instiute for Medical Sciences and Technology,
Thiruvananthapuram - 695 011.                                         Respondents

(By Advocate: Mr. V. Sajithkumar)

       The CP(C) having been taken up on 23 rd February, 2022, this Tribunal
delivered the following order on the same day:


                                 O R D E R (Oral)

P.Madhavan, Judicial Member When the matter was taken up for hearing today, counsel for the petitioner submits that the petitioner is not interested to continue with the C.P(C). Hence the C.P(C) is closed and notice discharged.

   (K.V.Eapen)                                                (P.Madhavan)
Administrative Member                                        Judicial Member
bp
                                          2

                                List of Annexures


Annexure P1-          True copy of the order dated 22.01.2021 of this Hon'ble

Tribunal is O.A. No. 180/00040/2021.

Annexure P2- True copy of the order dated 22.07.2021 in M.A No. 180/409/2021 in O.A No. 180/00040/2021 of this Hon'ble Tribunal.

...