Central Administrative Tribunal - Ernakulam
Anil Kumar Bs vs Dr.V.K Ajit Kumar, Director,Sctimst, ... on 23 February, 2022
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Central Administrative Tribunal
Ernakulam Bench
CP(C)/180/00008/2022
in OA 180/40/2021
Wednesday, the 23rd day of February, 2022
CORAM
Hon'ble Mr. P.Madhavan, Judicial Member
Hon'ble Mr.K.V.Eapen, Administrative Member
Anil Kumar B. S., aged 56 years, son of R. Bhaskaran Nair,
Security and Safety Officer - C, Sree Chitra Tirunal Institute for
Medical Sciences and Technology, Thiruvananthapuram - 695 011.,
Residing at Edassery Nagar, House No. 10, Opposite Kumarapuram UPS,
Medical College PO, Thiruvananthapuram - 695 011. Petitioner
(By Advocate: Mr. Ashok B. Shenoy)
Versus
Dr. V. K. Ajit Kumar, Age and Father's Name : Not Know to Petitioner
Director, Sree Chitra Tirunal Instiute for Medical Sciences and Technology,
Thiruvananthapuram - 695 011. Respondents
(By Advocate: Mr. V. Sajithkumar)
The CP(C) having been taken up on 23 rd February, 2022, this Tribunal
delivered the following order on the same day:
O R D E R (Oral)
P.Madhavan, Judicial Member When the matter was taken up for hearing today, counsel for the petitioner submits that the petitioner is not interested to continue with the C.P(C). Hence the C.P(C) is closed and notice discharged.
(K.V.Eapen) (P.Madhavan)
Administrative Member Judicial Member
bp
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List of Annexures
Annexure P1- True copy of the order dated 22.01.2021 of this Hon'ble
Tribunal is O.A. No. 180/00040/2021.
Annexure P2- True copy of the order dated 22.07.2021 in M.A No. 180/409/2021 in O.A No. 180/00040/2021 of this Hon'ble Tribunal.
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