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State of Jharkhand - Section

Section 356 in Bihar Education Code, 1961

356. Requisition for Auditor.

- The following information should be supplied to the Directorate while making a requisition for auditing the accounts of non-Government Higher Secondary/High Schools. Finance Department (Audit Section) requires these detailed informations before taking up a case for audit:-
(1)Name of institution or office to be audited (Name of drawing and disbursing officer and controlling officer),
(2)Period to be covered in audit.
(3)Aid or grants in case of non-Government institution.
(4)All available information in case of suspected defalcation of misappropriation.
(5)The date of previous audit, if any.
(6)Any important point on which the Government would like to give particular stress.(D.P. I.'s letter no. 611, dated the 29th March 1957).