Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(1)(b) in The Aircraft Rules, 1937

(b)[ the fee prescribed in rule 35, which fee shall be refunded if the application is not granted; and] [Substituted by G.S.R. 1973, dated 5.8.1963. ]