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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

(2)The Deputy Director shall hold office for a period of three years which may be extended for an another period of two years or one year each on the recommendation of the Board.