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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4)(b) in Uttar Pradesh State Universities Act, 1973

(b)have carried on research in the University or in an institution recoginsed in that behalf by the University or independently, under conditions laid down in the Statutes and the Ordinances; or