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[Cites 0, Cited by 0] [Section 81H(3)] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(3)(c) in Kerala Factories Rules, 1957

(c)Where a footway passes close to a building or other obstruction as it approaches a railway track; a barrier or a turngate shall be fixed in such a manner that a person approaching the track is compelled to move away from the building or obstruction and thus obtain timely sight of an approaching locomotive or wagon.