Section 21 in The Maharashtra Chit Funds Rules, 1976
21. Books and accounts to be maintained by the Foreman.
- In addition to the book of minutes of draws mentioned in section 11, every Foreman shall keep the following registers and books of accounts, namely:-(1)a register of subscribers in Form VI;(2)a ledger in Form VII;(3)a day book in Form VIII;(4)a receipt book in Form IX duly certified by the Foreman as to the number of pages in duplicate;(5)a book containing copies of all notices issued by the Foreman to the subscribers;(6)a file containing the vouchers for payments made by the Foreman; and(7)a file containing documents relating to securities given by the prized subscribers.
